The Pr. Commissioner of income Tax-2 vs. M/s Bharathi Cement Corporation Private Limited
ITTA/119/2023HC TelanganaHBHC01046534202331 July 2025Bench: P.SAM KOSHY,S.CHALAPATHI RAO19 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Bimla Devi v. Himachal RTC7 citing13 SCC 530 · 2009
- Nisan Sing and Ors. v. Oriental Insurance Company4 citing6 SCC 765 · 2018
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