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Facts
The assessee brought to the Tribunal's attention that the assessment years mentioned in the order dated 28/07/2023 were incorrectly stated. This corrigendum is issued to correct the assessment years mentioned in the cause title.
Held
The Tribunal has issued a corrigendum to correct the Assessment Years mentioned in the cause title of the order dated 28/07/2023. The assessment years are now correctly stated as 2014-15, 2015-16, 2016-17, 2017-18 & 2018-19.
Key Issues
Correction of erroneously mentioned Assessment Years in the Tribunal's order.
Sections Cited
AI-generated summary — verify with the full judgment below
This appeal has already been disposed of vide order dated 28/07/2023 by this Tribunal wherein the Assessment Years have been wrongly mentioned as 2014-15, 2015-16, 2016-17, 2017-18 & 2017-18. This aspect has been rightly brought to our attention by the assessee. Hence, we are issuing this corrigendum accordingly. The Assessment Years mentioned in the cause title in page one of the Tribunal order dated 28/07/2023 should be read as 2014-15, 2015-16, 2016-17, 2017-18 & 2018-19. All the other contents in the said Tribunal order shall stand unamended. This Corrigendum may be read as part and parcel of the said Tribunal order. Sd/- Sd/- (GAGAN GOYAL) (AMIT SHUKLA) ACCOUNTANT MEMBER JUDICIAL MEMBER Mumbai; Dated 17/10/2024 & 1457/Mum/2023 M/s. ICICI Prudential Life Insurance Company Limited KARUNA, sr.ps Copy of the Order forwarded to :