ACIT, CIRCLE-40, KOLKATA, KOLKATA vs. M/S DURGA TRANSPORT COMPANY, KOLKATA

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ITA 2382/KOL/2016Status: DisposedITAT Kolkata18 July 2018AY 2013-141 pages

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Heard together (2 matters)

ITA No.2381/Kol/2016
ITA No.2382/Kol/2016

Read from the judgment's own cause title. This page is filed under one of them.

ITA No.2381/Kol/2016 Assessment Year: 2012-13 & ITA No.2382/Kol/2016 Assessment Year: 2013-14 M/s. Durga Transport Company

Copy of the order forwarded to:

- 1. M/s. Durga Transport Company 3/3A, Ballygunge Place Ground Floor Kolkata – 700 019 - 2. Assistant Commissioner of Income Tax, Circle-40, Kolkata - 3. CIT(A)- - 4. CIT- , - 5. CIT(DR), Kolkata Benches, Kolkata.

True copy By order

Senior Private Secretary Head of Office/ D.D.O. ITAT, Kolkata Benches

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