AO, ACIT, CIRCLE-40, KOLKATA, KOLKATA vs. M/S DURGA TRANSPORT COMPANY, KOLKATA
ITA 2381/KOL/2016Status: DisposedITAT Kolkata18 July 2018AY 2012-131 pages
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Copy of the order forwarded to: 1. M/s. Durga Transport Company 3/3A, Ballygunge Place Ground Floor Kolkata – 700 019
2.
Assistant Commissioner of Income Tax, Circle-40, Kolkata 3. CIT(A)- 4. CIT- , 5. CIT(DR), Kolkata Benches, Kolkata.
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