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DCIT vs M/S Ssipl Retail Ltd., New Delhi | ITAT Delhi 2017 | BharatTax

Home/DCIT, NEW DELHI vs. M/S SSIPL RETAIL LTD., NEW DELHI

DCIT, NEW DELHI vs. M/S SSIPL RETAIL LTD., NEW DELHI

ITA 3258/DEL/2011Status: DisposedITAT Delhi02 June 2017AY 2007-08

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