SAINATH SAKHARAM TARE,THANE vs. ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2, THANE, THANE

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ITA 3682/MUM/2024Status: DisposedITAT Mumbai02 December 2024AY 2013-145 pages

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Income Tax Appellate Tribunal, MUMBAI BENCH G, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDRY, JUDICIAL MEMBER AND SHRI RATNESH NANDAN SAHAY, ACCOUNTANT MEMBER ITA No. 3682/M/2024 Assessment Year: 2013-14

Before: SHRI NARENDER KUMAR CHOUDRY & SHRI RATNESH NANDAN SAHAYITA No. 3682/M/2024

For Appellant: Shri Gaurav Kabra Shri Dr. Kishor Dhule, CIT D.R.& Smt. Sujatha P. Iyengar - Sr. AR
For Respondent: Shri Gaurav Kabra Shri Dr. Kishor Dhule, CIT D.R.& Smt. Sujatha P. Iyengar - Sr. AR

O R D E R

Per : Ratnesh Nandan Sahay, Accountant Member:

1.

This appeal has been filed by the appellant against the Order of the Ld. CIT (Appeals) passed u/s. 250 of the Income Tax Act [the ‘Act’ in short] vide DIN & Order No. ITBA/APL/S/250/2024-25/1065032024(1) Dated 21/05/2024 for the Assessment Year 2013-14.

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