ACIT(IT), CIRCLE - 1(1), KOLKATA, KOLKATA vs. M/S. IXIA TECHNOLOGIES INTERNATIONAL LIMITED, KOLKATA

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ITA 1963/KOL/2017Status: DisposedITAT Kolkata21 August 2018AY 2011-121 pages

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3.

In the result, the appeal of the Revenue is dismissed.

Order pronounced in the open court on 21.08.2018.

Sd/- Sd/- (ABY.T.VARKEY) (P.M.JAGTAP) JUDICIAL MEMBER ACCOUNTANT MEMBER

Date:- 21.08.2018 \Amit Kumar\

Copy forwarded to:

- 1. Appellant- ACIT(IT), Circle-1(2), Room No.-206, 2nd Floor, Aayakar Bhawan Poorba, 110, Shanti Pally, Kolkata-700107. - 2. Respondent-M/s. Ixia Technologies International Limited, C/o-M/s. KPMG, Godrej Waterside, Unit No.603 & 604, 6th Floor, Tower-I, Plot No.5, Block-DP, Sector-V, Salt Lake, Kolkata-91. - 3. CIT-Kolkata - 4. CIT(Appeals)-Kolkata Bench - 5. DR: ITAT-Kolkata

Sr.P.S./H.O.O ITAT, KOLKATA

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