ACIT, NEW DELHI vs. M/S. PRAHLAD FINANCE & CAPITAL PRIVATE LIMITED, GHAZIABAD

PDF · subscribers
ITA 3632/DEL/2014Status: DisposedITAT Delhi22 June 2017AY 1995-96

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →