Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SUBHASH BATRA,NEW DELHI vs ITO, NEW DELHI | BharatTax
Home
/
SUBHASH BATRA,NEW DELHI vs. ITO, NEW DELHI
SUBHASH BATRA,NEW DELHI vs. ITO, NEW DELHI
Bookmark
Report Error
PDF
ITA 1542/DEL/2014
Status: Pending
ITAT Delhi
22 June 2017
AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead