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ITO (E), NEW DELHI vs CONSTRUCTION INDUSTRY VOCATIONAL TRAINING ASSOCIATION, NEW DELHI | BharatTax
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ITO (E), NEW DELHI vs. CONSTRUCTION INDUSTRY VOCATIONAL TRAINING ASSOCIATION, NEW DELHI
ITO (E), NEW DELHI vs. CONSTRUCTION INDUSTRY VOCATIONAL TRAINING ASSOCIATION, NEW DELHI
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ITA 2634/DEL/2012
Status: Disposed
ITAT Delhi
30 June 2017
AY 2008-09
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