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SHANGHAI ELECTRIC GROUP CO. LTD.,NOIDA vs DCIT (INTERNATIONAL TAXATION), NEW DELHI | BharatTax
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SHANGHAI ELECTRIC GROUP CO. LTD.,NOIDA vs. DCIT (INTERNATIONAL TAXATION), NEW DELHI
SHANGHAI ELECTRIC GROUP CO. LTD.,NOIDA vs. DCIT (INTERNATIONAL TAXATION), NEW DELHI
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ITA 58/DEL/2017
Status: Disposed
ITAT Delhi
14 July 2017
AY 2012-13
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