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SPIRIT INFRADEVELOPERS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI | BharatTax

Home/SPIRIT INFRADEVELOPERS (P) LTD.,NEW DELHI vs. ACIT, NEW DELHI

SPIRIT INFRADEVELOPERS (P) LTD.,NEW DELHI vs. ACIT, NEW DELHI

ITA 732/DEL/2015Status: DisposedITAT Delhi04 August 2017AY 2011-12

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