SANJAY BHALOTIA,ROHTAK vs. ADDL. CIT, ROHTAK
ITA 436/DEL/2012Status: DisposedITAT Delhi22 June 2017AY 2008-09
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Saleem vs. The Union Of INDIA And 4 OrsGauhati · 3 Nov 2026
- Ms R Ess Iron And Steel PVT LTD vs. Union Of INDIA And OrsGauhati · 3 Nov 2026
- Shiromani Gurdwara Parbandhak Committee And Anr vs. Galactic Television And Communications PVT LTD And OrsDelhi · 3 Nov 2026
- Society For Human Resource Management Shrm vs. Strategic Hrm & Ors.Delhi · 3 Nov 2026
- Sanjay Kumar Jain & Anr. vs. Nandi Ayurved & Ors.Delhi · 3 Nov 2026