DAMODAR NIKETAN PVT. LTD.,KOLKATA vs. ITO, WARD - 3(1), KOLKATA, KOLKATA
ITA 1528/KOL/2017Status: DisposedITAT Kolkata24 August 2018AY 2008-091 pages
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ITA No.1528/KOL/2017 [Assessment Year: 2008-09]
Copy forwarded to:
- 1. Appellant- Damodar Niketan Pvt.Ltd., C/o-Jagmohan Thard, Advocate, 11, Pollock Street, 2nd Floor, Kolkata-700001. - 2. Respondent-ITO, Ward-3(1), Aaykar Bhawan, P-7, Chowringhee Square, Kolkata-700069. - 3. CIT-Kolkata - 4. CIT(Appeals)-Kolkata - 5. DR: ITAT-Kolkata Benches
Sr.P.S./H.O.O ITAT, KOLKATA
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