Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
MEHAR SINGH,DELHI vs ITO, UTTAR PRADESH | BharatTax
Home
/
MEHAR SINGH,DELHI vs. ITO, UTTAR PRADESH
MEHAR SINGH,DELHI vs. ITO, UTTAR PRADESH
Bookmark
Report Error
PDF
ITA 624/DEL/2017
Status: Disposed
ITAT Delhi
18 July 2017
AY 2008-09
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead