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L.K.K LABBAI THANBY,CHENNAI vs DCIT, NON CORPORATE CIRCLE 5, CHENNAI | BharatTax
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L.K.K LABBAI THANBY,CHENNAI vs. DCIT, NON CORPORATE CIRCLE 5, CHENNAI
L.K.K LABBAI THANBY,CHENNAI vs. DCIT, NON CORPORATE CIRCLE 5, CHENNAI
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ITA 105/CHNY/2018
Status: Disposed
ITAT Chennai
18 June 2018
AY 2013-14
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