ACIT, NEW DELHI vs. M/S. BALAJI REALTECH PVT. LTD., GAUWHATI
ITA 6276/DEL/2013Status: DisposedITAT Delhi31 August 2017AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Beiersdorf Ag & Anr. vs. Duvac Cosmedics & Ors.Delhi · 3 Nov 2026
- Namastu Enterprise Private Limited vs. Kajalben Maheshbhai Kaklotar (Proprietor Of Khodal Enterprise) And AnrDelhi · 3 Nov 2026
- Haveli Restaurant And Resorts LTD vs. Shubham Food EnterprisesDelhi · 3 Nov 2026
- Zydus Wellness Products LTD vs. Tushar Chimanlal Chitalia & Ors.Delhi · 3 Nov 2026
- Jsw Mg Motor INDIA Private Limited & Anr. vs. Tristar Auto Agencies (Vizag) Private LimitedDelhi · 3 Nov 2026