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M/S.ESPLANADE DEVELOPERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE | BharatTax
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M/S.ESPLANADE DEVELOPERS PRIVATE LIMITED,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
M/S.ESPLANADE DEVELOPERS PRIVATE LIMITED,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
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ITA 998/BANG/2017
Status: Disposed
ITAT Bangalore
13 September 2017
AY 2011-12
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