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M/S. QUANTRRO GLOBAL SERVICES PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI | BharatTax

Home/M/S. QUANTRRO GLOBAL SERVICES PRIVATE LIMITED,NEW DELHI vs. ITO, NEW DELHI

M/S. QUANTRRO GLOBAL SERVICES PRIVATE LIMITED,NEW DELHI vs. ITO, NEW DELHI

ITA 2431/DEL/2014Status: DisposedITAT Delhi31 July 2017AY 2009-10

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