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TERADATA INDIA PVT. LTD.,GURGAON vs ACIT, GURGAON | BharatTax
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TERADATA INDIA PVT. LTD.,GURGAON vs. ACIT, GURGAON
TERADATA INDIA PVT. LTD.,GURGAON vs. ACIT, GURGAON
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ITA 87/DEL/2017
Status: Disposed
ITAT Delhi
08 August 2017
AY 2012-13
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