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M/S DECENT SPINNERS PVT. LTD.,KARNAL vs ACIT, KARNAL | BharatTax
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M/S DECENT SPINNERS PVT. LTD.,KARNAL vs. ACIT, KARNAL
M/S DECENT SPINNERS PVT. LTD.,KARNAL vs. ACIT, KARNAL
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ITA 2757/DEL/2016
Status: Disposed
ITAT Delhi
11 August 2017
AY 2011-12
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