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DCIT, NEW DELHI vs M/S. BHARTI TELEVENTURES LTD. (NOW BHARTI AIRTEL LTD.), NEW DELHI | BharatTax
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DCIT, NEW DELHI vs. M/S. BHARTI TELEVENTURES LTD. (NOW BHARTI AIRTEL LTD.), NEW DELHI
DCIT, NEW DELHI vs. M/S. BHARTI TELEVENTURES LTD. (NOW BHARTI AIRTEL LTD.), NEW DELHI
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ITA 4312/DEL/2014
Status: Disposed
ITAT Delhi
16 August 2017
AY 2005-06
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