SMT. VEENA GUPTA,GURGAON vs. DCIT, NEW DELHI
ITA 4605/DEL/2015Status: DisposedITAT Delhi31 August 2017AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Amber Nutrition Private Limited vs. Mr Manish Chandak & Anr.Delhi · 3 Nov 2026
- Kajaria Ceramics Limited vs. Mr Yomesh VijayaDelhi · 3 Nov 2026
- Marico Limited vs. Shree Uday Oil And Food Industries LLPDelhi · 3 Nov 2026
- Laborate Pharmaceuticals INDIA Limited vs. M/S Jmbs Healthcare Through Its PartnersDelhi · 3 Nov 2026
- Pharmed Limited vs. Best Biotech & Ors.Delhi · 3 Nov 2026