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M/S. Modi Industries Limited… vs ACIT | ITAT Delhi 2017 | BharatTax

Home/M/S. MODI INDUSTRIES LIMITED,UTTAR PRADESH vs. ACIT, NEW DELHI

M/S. MODI INDUSTRIES LIMITED,UTTAR PRADESH vs. ACIT, NEW DELHI

ITA 2039/DEL/2014Status: DisposedITAT Delhi30 August 2017AY 2010-11

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