M/S. MODI INDUSTRIES LTD.,UTTAR PRADESH vs. DCIT, NEW DELHI
ITA 789/DEL/2013Status: DisposedITAT Delhi30 August 2017AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Md. Junaid vs. The State Of BiharPatna · 4 Nov 2026
- M/S Sanjeevini Health Care vs. M/S.Vijayalakshmi And AssociatesKarnataka · 4 Nov 2026
- Trilok Chandra vs. State Tax OfficerUttarakhand · 4 Nov 2026
- Basant Ballabh Punetha vs. State Of UttarakhandUttarakhand · 4 Nov 2026
- Satyavan vs. Commissioner Central Goods And Services Tax CommissionerUttarakhand · 4 Nov 2026