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DCIT vs M/S. S. Chand and Co. Ltd., New… | ITAT Delhi 2017 | BharatTax

Home/DCIT, NEW DELHI vs. M/S. S. CHAND AND CO. LTD., NEW DELHI

DCIT, NEW DELHI vs. M/S. S. CHAND AND CO. LTD., NEW DELHI

ITA 5806/DEL/2013Status: DisposedITAT Delhi30 August 2017AY 2007-08

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