DCIT 9(2)(1), MUMBAI vs. BABAJI SAHKTI CARGO MOVERS P.LTD, MUMBAI

PDF · subscribers
ITA 4189/MUM/2016Status: DisposedITAT Mumbai25 April 2018AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →