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ACIT vs M/S. Modi Industries Ltd., Uttar… | ITAT Delhi 2017 | BharatTax

Home/ACIT, NEW DELHI vs. M/S. MODI INDUSTRIES LTD., UTTAR PRADESH

ACIT, NEW DELHI vs. M/S. MODI INDUSTRIES LTD., UTTAR PRADESH

ITA 2389/DEL/2014Status: DisposedITAT Delhi30 August 2017AY 2010-11

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