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Ka Promoters and Developers Pvt… vs ACIT | ITAT Delhi 2017 | BharatTax

Home/KA PROMOTERS AND DEVELOPERS PVT. LTD.,NEW DELHI vs. ACIT, NEW DELHI

KA PROMOTERS AND DEVELOPERS PVT. LTD.,NEW DELHI vs. ACIT, NEW DELHI

ITA 1737/DEL/2013Status: DisposedITAT Delhi04 September 2017AY 2006-07

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