M/S. INDIA INFRASTRUCTURE FINANCE COMPANY LTD.,NEW DELHI vs. DCIT, NEW DELHI

PDF · subscribers
ITA 6119/DEL/2015Status: DisposedITAT Delhi29 August 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →