DDIT (E), NEW DELHI vs. INDO FRENCH CENTRE FOR THE PROMOTION OF ADVANCED RESEARCH, NEW DELHI

PDF · subscribers
ITA 2802/DEL/2014Status: DisposedITAT Delhi29 August 2017AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →