COBB APPARELS PRIVATE LIMITED,NEW DELHI vs. JCIT, RANGE- 4, NEW DELHI
ITA 3600/DEL/2023Status: DisposedITAT Delhi09 April 2024AY 2017-18Bench: SHRI KUL BHARAT (Judicial Member), SHRI M. BALAGANESH (Accountant Member)1 pages
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Heard together (2 matters)
ITA No. 3600/Del/2023
ITA No. 360/Del/2023
Read from the judgment's own cause title. This page is filed under one of them.
Corrigendum in order dated 09.04.2024 PER M. BALAGANESH, A. M.: This appeal was decided by this Tribunal in AY 2017-18 wherein, in the cause title a typographical error had crept wherein it has been mentioned the name of the counsel Shri Shivam Yadav was mentioned as Shri Shivam Yadan. This error is being rectified by way of this corrigendum in the cause title which reads the corrected name of the assessee counsel as Shri Shivam Yadav, Adv.
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