DESIGN FORUM INTERNATIONAL,NEW DELHI vs. JCIT, RANGE-61, NEW DELHI
ITA 8615/DEL/2019Status: DisposedITAT Delhi09 April 2024AY 2014-15Bench: SHRI KUL BHARAT (Judicial Member), SHRI M. BALAGANESH (Accountant Member)1 pages
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order dated 09.04.2024 PER M. BALAGANESH, A. M.: This appeal was decided by this Tribunal in for AY 2014-15 wherein, in the cause title a typographical error had crept wherein it has been mentioned the name of the counsel was mentioned as Shri Amang Garg in place of Shri Aman Garg, CA. This error is being rectified by way of this corrigendum in the cause title which reads the correct name of the assessee counsel as Shri Aman Garg, CA.
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This corrigendum is to be read together with order dated 09.04.2024 in .
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