BOMBARDIER TRANSPORTATION INDIA PVT. LTD.,NEW DELHI vs. DCIT, NEW DELHI

PDF · subscribers
ITA 1626/DEL/2015Status: DisposedITAT Delhi14 September 2017AY 2010-112 pages

No AI summary yet for this judgment.

In I.T. (T.P) A. No.1626/Del/2015 (M/s. Bombardier Transportation India Pvt. Ltd. Vs. DCIT) the order was pronounced on 14.09.2017, at Delhi ITAT, in the Title Page i.e. 1st page a mistake has crept in inadvertently, the correct IT(TP)A Number shall be read as follows :

“ IT(TP)A No.1626/Del/2015”

Recent GST High Court judgments

Search GST case law →