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In I.T. (T.P) A. No.1626/Del/2015 (M/s. Bombardier Transportation India Pvt. Ltd. Vs. DCIT) the order was pronounced on 14.09.2017, at Delhi ITAT, in the Title Page i.e. 1st page a mistake has crept in inadvertently, the correct IT(TP)A Number shall be read as follows :
“ IT(TP)A No.1626/Del/2015”