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M/S. Galgotia Software Pvt. Ltd… vs ACIT | ITAT Delhi 2017 | BharatTax

Home/M/S. GALGOTIA SOFTWARE PVT. LTD.,NEW DELHI vs. ACIT, NOIDA

M/S. GALGOTIA SOFTWARE PVT. LTD.,NEW DELHI vs. ACIT, NOIDA

ITA 7020/DEL/2014Status: DisposedITAT Delhi25 September 2017AY 2011-12

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