M/S. BANKTESH SYNTHETICS PVT. LTD.,KOLKATA vs. DCIT, CENTRAL CIRCLE - 3(2), KOLKATA, KOLKATA

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ITA 2522/KOL/2017Status: DisposedITAT Kolkata02 January 2019AY 2009-102 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal accepted the assessee's application for withdrawal of the appeal. The appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the ITAT against an order of the Principal Commissioner of Income-tax. The assessee subsequently filed an application to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's application for withdrawal of the appeal should be accepted.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “B”, BENCH KOLKATA

Hearing: 02/01/2019Pronounced: 02/01/2019

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : अपीलाथ� / The Appellant/Assessee: M/s. Banktesh Synthetics Pvt. Ltd 3 B 1. Noormal Lohia Lane, Kolkata-700 007. ��यथ� / The Respondent/Revenue : Deputy Commissioner of Income-tax, 2. Central Circle-3(2), Aaykar Bhawan Poorva, 110 Shantipally, Kolkata-700 107. आयकर आयु�त(अपील) / The CIT(A) 3. आयकर आयु�त / CIT 4. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, कोलकाता / DR, ITAT, Kolkata 5. गाड� फाईल / Guard file. //True Copy/ By Order 6.

Assistant Registrar I.T.A.T, Kolkata Benches,Kolkata.

M/s. Banktesh Synthetics Pvt. Ltd

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