PR. COMMISSIONER OF INCOME TAX-1 vs. M/S CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.

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ITA - 441 / 2024HC Delhi16 August 20242 pages
For Petitioner: SANJAY KUMAR
AI SummaryRemanded

What did the High Court hold?

The Hon'ble Division Bench did not assemble on the scheduled date. The matters have been adjourned to a future date for further proceedings.

What were the facts?

The provided text is an interim order from the Delhi High Court regarding appeals filed by the Principal Commissioner of Income Tax. The appeals involve M/s Candor Gurgaon Two Developers and Projects Pvt. Ltd. and M/s Candor Kolkata One Hi Tech Structure Pvt. Ltd. as respondents.

What were the issues?

The core legal issues are not detailed in this interim order, as it only pertains to the scheduling of the hearing.

AI-generated summary — verify with the full judgment below

$~53 to 55 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 441/2024, CM APPL. 47013/2024 (14 Days Delay) CM APPL. 47014/2024 (224 Days Delay in Refiling)

PR. COMMISSIONER OF INCOME TAX-1 .....Appellant Through: Mr. Sanjay Kumar, SSC along with Ms. Easha, Adv.

versus

M/S CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.

.....Respondent

Through: Mr. Rishabh Malhotra, Adv for

R-1.

Mr. Sanjay Kumar, SC with

Ms. Easha, Adv. for IT Deptt. 54 + ITA 442/2024, CM APPL. 47097/2024 (14 Days Delay) CM APPL. 47098/2024 (224 Days Delay in Refiling)

PR. COMMISSIONER OF INCOME TAX-1 .....Appellant Through: Mr. Sanjay Kumar, SSC along with Ms. Easha, Adv.

versus

M/S CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.

.....Respondent

Through: Mr. Rishabh Malhotra, Adv for

R-1.

Mr. Sanjay Kumar, SC with

Ms. Easha, Adv. for IT Deptt. 55 + ITA 443/2024, CM APPL. 47104/2024 (14 Days Delay) CM APPL. 47105/2024 (224 Days Delay in Refiling)

PR. COMMISSIONER OF INCOME TAX-1 .....Appellant Through: Mr. Sanjay Kumar, SSC along with Ms. Easha, Adv. This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 13:33:00

versus

M/S CANDOR KOLKATA ONE HI TECH STRUCTURE PVT. LTD.

.....Respondent

Through: Mr. Rishabh Malhotra, Adv for

R-1.

Mr. Sanjay Kumar, SC with

Ms. Easha, Adv. for IT Deptt.

CORAM:

HON'BLE MR. JUSTICE YASHWANT VARMA

HON'BLE MR. JUSTICE RAVINDER DUDEJA

O R D E R %

16.08.2024

The Hon’ble Division Bench has not assembled today.

List on 24.09.2024.

BY ORDER

(COURT MASTER)

AUGUST 16, 2024/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 13:33:00

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