PR.COMMISSIONER OF INCOME TAX,BHUBANESWAR vs. M/S.UTKAL ALUMINA INTERNATIONAL LTD.
ITA/10/2017HC OrissaODHC01027935201704 December 2019Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA43 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. The count shows how many other judgments on BharatTax rely on the same authority.
- 1 AIR 20093 citing1 AIR 2009
- 2 AIR 20123 citing2 AIR 2012
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