PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs. M/S.JAGANNATH CHAUDHURY
ITA/1/2018HC OrissaODHC01012002201818 December 2019Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA31 pages
Cases cited in this judgment(6)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Mavilayi Service Co-operative Bank Ltd. v. CIT999 citing431 ITR 1 · 2021 · SC
- Citizen Co-operative Society Ltd. v. ACIT499 citing9 SCC 364 · 2017
- Bajaj Tempo Ltd. v. CIT289 citing3 SCC 78 · 1992
- PCIT v. Peroorkada Service Co-op. Bank Ltd.208 citing442 ITR 141 · 2022 · HC
- Zahiruddin v. Emperor, AIR(34) 1947 Privy Council, 75 and Ranbir Yadav v. State of Bihar23 citing4 SCC 392 · 1983
- CIT v. Surya Herbal Ltd.8 citing15 SCC 4822 · 2011
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