SOMI CONVEYOR BELTING LIMITED vs. THE JOINT COMMISSIONER OF INCOME TAX, RANGE-1 JODHPUR
ITA/21/2019HC RajasthanRJHC02019933201905 March 2021Bench: SANGEET LODHA,RAMESHWAR VYAS14 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Samar Ghosh v. Jaya Ghosh6 citing4 SCC 511 · 2007
- STATE OF ANDHRA PRADESH', (1981) 3 SCC 132, 'MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES v. SATCHIKITSAPRASARAK MANDAL4 citing3 SCC 786 · 2010
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