THE COMM. OF INCOME TAX-2, HYDERABAD vs. M/S IJM (INDIA) INFRASTRUCTURE LTD., HYDERABAD
ITTA/381/2017HC TelanganaHBHC01018441201719 July 2021Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO4 pages
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- CIT v. Kelvinator of India Ltd.1,673 citing320 ITR 561 · 2010 · SC · Read judgment
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