M/s. Nalgonda Realtors Private Limited vs. Deputy Commissioner of income Tax

PDF · subscribers
ITTA/42/2023HC TelanganaHBHC01015505202320 June 2023Bench: N.TUKARAMJI,UJJAL BHUYAN5 pages
Cases cited in this judgment(1)Show list

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →