M/s Sri Surya Constructions vs. The Income Tax Officer
ITTA/11/2023HC TelanganaHBHC01041153202127 July 2023Bench: P.SAM KOSHY,N.TUKARAMJI14 pages
Cases cited in this judgment(6)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- 17 citing
- AP (2007) 4 SCC 221, Prestige Lights Limited v. SBI (2007) 8 SCC 449, Sunil Poddar v. Union Bank of India7 citing12 SCC 481 · 2008
- Arivandandam v. T.V. Satyapal6 citing4 SCC 467 · 1977
- 10. In Mayar (H.K.) Ltd. and Ors. v. Owners and Parties Vessel M.V. Fortune Express and Ors.4 citing3 SCC 100 · 2006
- 4 citing
- 4 citing
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