D. SURESH BABU vs. INCOME TAX OFFICER, SANGAREDDY, MEDAK DIST.

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.

  6 SCC 121 · 2009
  140 citing
• GHCL EMPLOYEES STOCK OPTION TRUST v. INDIA INFOLINE LIMITED & OTHERS

  4 SCC 505 · 2013
  100 citing
• Hon’ble Judges in Reshma Kumari & Ors. v. Madan Mohan & Anr.

  9 SCC 65 · 2013
  31 citing