PRINCIPAL COMMISSIONER OF INCOME TAX-1, BBSR vs. RADHESHYAM SINGHANIA
ITA/85/2022HC OrissaODHC01072448202210 October 2023Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN3 pages
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- Radhasoami Satsang v. CIT1,695 citing193 ITR 321 · 1992 · SC
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