The Pr. Commissioner of Income Tax-2 vs. M/s.ZENOTECH LABORATORIES LIMITED
ITTA/311/2022HC TelanganaHBHC01050945202216 October 2023Bench: P.SAM KOSHY,LAXMI NARAYANA ALISHETTY4 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Kabul Chawla3,235 citing380 ITR 573 · 2016 · HC · Read judgment
- Pr. CIT v. Meeta Gutgutia1,226 citing82 Taxmann.com 287 · 2017 · HC · Read judgment
- Principal Commissioner of Income Tax v. Bhadani Financiers Pvt. Ltd.21 citing2021 SCC OnLine DEL 4430 · 2021 · Read judgment
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