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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 09TH DAY OF MARCH, 2021
PRESENT
THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
WRIT APPEAL NO.243/2020 C/W WRIT APPEAL NO.244/2020 WRIT APPEAL NO.245/2020
IN WRIT APPEAL NO.243/2020 BETWEEN:
SRI P.PURANDHARA REDDY PROPREITOR, M/S. SRI SIDDHI VINAYAKA PRASANNA AGED ABOUT 72 YEARS, R/AT NO.57/52, COMFORT ENCLAVE, 7TH MAIN, 17TH CROSS, BTM LAYOUT 2ND STAGE, BENGALURU-560076. …APPELLANT
(BY SRI.R.S.RAVI, ADV.,)
AND:
THE DIRECTOR, KARNATAKA STATE AGRICULTURAL MARKETING BOARD NO.16, 1ST FLOOR, RAJ BHAVAN ROAD, NEAR INCOME-TAX OFFICE, BENGALURU-560001.
THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS SECRETARY.
THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS CHAIRMAN.
M/S MSGP INFRA TECH PRIVATE LIMITED REP BY ITS PROPRIETOR SRI K.P. PRAVEEN, NO.10.10/4/1, KUMARA KRUPA ROAD, OPP CHITRAKALA PARISHAD BENGALURU-560001. … RESPONDENTS
(BY SRI.S.S.MAHENDRA, AGA FOR R1 DR.NANDA KISHORE, ADV. FOR R3 SRI.C.K.NANDA KUMAR, ADV. FOR C/R4)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE RORDER DATED 29.01.2020 MADE IN WRIT PETITION NO.52253/2019 PASSED BY THE LEARNED SINGLE JUDGE AND ETC.
IN WRIT APPEAL NO.244/2020 BETWEEN:
SRI P ANAND VARDHAN REDDY AGED ABOUT 43 YEARS PROPRIETOR M/S. ON SAI VENTURES R/AT NO.10, 14TH MAIN ROAD VENKATESHWARA LAYOUT, MADIWALA, BENGALURU-560 068 …APPELLANT
(BY SRI.MOHAMMED TAHIR A, ADV.,)
AND:
THE DIRECTOR, KARNATAKA STATE AGRICULTURAL MARKETING BOARD NO.16, 1ST FLOOR, RAJ BHAVAN ROAD, NEAR INCOME-TAX OFFICE, BENGALURU-560 001.
THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS SECRETARY.
THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS CHAIRMAN.
M/S MSGP INFRA TECH PRIVATE LIMITED REP BY ITS PROPRIETOR SRI K.P. PRAVEEN, NO.10.10/4/1, KUMARA KRUPA ROAD, OPP CHITRAKALA PARISHAD BENGALURU-560001. … RESPONDENTS
(BY SRI.S.S.MAHENDRA, AGA FOR R1 DR.NANDA KISHORE, ADV. FOR R2)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE RORDER DATED 29.01.2020 MADE IN WRIT PETITION NO.52252/2019 PASSED BY THE LEARNED SINGLE JUDGE AND ETC.
IN WRIT APPEAL NO.245/2020 BETWEEN:
P VIDYANATH REDDY S/O P CHENGA REDDY AGED ABOUT 40 YEARS,
R/AT NO.10, 32ND MAIN, 5TH CROSS, BTM 1ST STAGE, BENGALURU-560068. …APPELLANT
(BY SRI.R.S.RAVI, ADV.,)
AND:
THE DIRECTOR, KARNATAKA STATE AGRICULTURAL MARKETING BOARD NO.16, 1ST FLOOR, RAJ BHAVAN ROAD, NEAR INCOME-TAX OFFICE, BENGALURU-560 001.
THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS SECRETARY.
THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS CHAIRMAN.
M/S MSGP INFRA TECH PRIVATE LIMITED REP BY ITS PROPRIETOR SRI K.P. PRAVEEN, NO.10.10/4/1, KUMARA KRUPA ROAD, OPP CHITRAKALA PARISHAD BENGALURU-560001. … RESPONDENTS
(BY SRI.S.S.MAHENDRA, AGA FOR R1 DR.NANDA KISHORE, ADV. FOR R2 SRI.C.K.NANDA KUMAR, ADV. FOR C/R4)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE RORDER DATED 29.01.2020 MADE IN WRIT PETITION NO.52188/2019 PASSED BY THE LEARNED SINGLE JUDGE AND ETC.
THESE WRIT APPEALS COMING ON FOR PRELIMINARY HEARING THIS DAY, SATISH CHANDRA SHARMA. J., DELIVERED THE FOLLOWING:
JUDGMEMNT
Learned Counsel appearing for the appellants has fairly stated before this Court that the appeals have become infructuous. 2. In view of the above submission, the appeals stand disposed of as having become infructuous. 3. In view of disposal of the appeals, the pending Interlocutory Applications do not survive for consideration. Accordingly, the pending applications stand disposed of.
Sd/- JUDGE
Sd/- JUDGE