PRINCIPAL COMMISSIONER OF INCOME TAX-I vs. M/S K.S. CAPITAL SERVICES PRIVATE LIMITED

PDF · subscribers
ITA/63/2024HC RajasthanRJHC02028931202403 July 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR13 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →