M/s.Tata Teleservices Limited vs. Dy. Commissioner of Income Tax
ITTA/163/2018HC TelanganaHBHC01019393201803 September 2024Bench: SUJOY PAUL,NAMAVARAPU RAJESHWAR RAO8 pages
Cases cited in this judgment(1)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Kedarnath Jute Manufacturing Co. Ltd. v. Commissioner of Income Tax (Central), Calcutta15 citing3 SCC 252 · 1972
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