PRINCIPAL COMMISSIONER OF INCOME TAX - I vs. SHRI ARVIND GOTEWAL S/O SHREERAM GOTEWAL
ITA/359/2018HC RajasthanRJHC02119098201826 September 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR12 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Canara Housing Development Co. v. DCIT283 citing274 CTR 122 · 2014 · HC · Read judgment
- CIT v. Lancy Constructions146 citing383 ITR 168 · 2016 · HC · Read judgment
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